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[Cites 0, Cited by 0] [Section 11B(1)] [Section 11B] [Entire Act]

State of Haryana - Subsection

Section 11B(1)(h) in Haryana Urban Development Authority (Erection of Buildings) Regulations, 1979

(h)certificate of conformity to regulations and structural safety for the relevant building (depending on type and height) in form BRS -VA and BRS-VB;