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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Maharashtra - Subsection

Section 6(2) in Government Securities Act, 1330F

(2)When a Government security is endorsed as aforesaid, it shall be deemed to be transferred without any further endorsement from the officer for the time being holding office, to the person appointed to the office, from the date of his taking over charge.