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[Cites 0, Cited by 0] [Section 59] [Entire Act]

State of Haryana - Subsection

Section 59(vii) in Haryana Municipal Drainage and Sanitation Bye-laws, 1977

(vii)The floor shall be of non-absorbent material, which shall in every part, including the part beneath the seat, be not less than 75 mm. above the surface of the adjoining ground level and have a fall or inclination towards the exterior of the room of not less than 1 in 10.