Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27] [Entire Act] State of Bihar - Subsection Section 27(1) in The Bihar Saw Mills (Regulation) Act, 1990 (1)The Bihar Saw mills (Regulation) Ordinance, 1987 (Bihar Ordinance No. 3, 1990) is hereby repealed.
