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State of Andhra Pradesh - Section

Section 19 in THE ANDHRA PRADESH ANIMAL FEED (REGULATION OF MANUFACTURE, QUALITY CONTROL, SALE AND DISTRIBUTION) ACT, 2020

19. Regulation of sale of animal feed or mineral mixture -

No person shall sell or expose for sale or deliver to any authorized agent or dispatch for the purpose of sale any Animal feed or mineral mixture, which is not in confirmative with the provisions of section 14.