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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 4(1)(xxvi) in Arunachal Pradesh State Higher Education Council Act, 2019

(xxvi)Promote awareness among the students and teaching community regarding the Fundamental Duties as enshrined in Part-IV-A, Article 51 (A) of the Constitution of India.