Section 34(3) in Doctor Ram Manohar Lohiya National Law University Uttar Pradesh Act, 2005
(3)The Fund of the [University] [Substituted for 'Sansthan' by U.P. Act 35 of 2006, Section 2.] may be utilized for such purpose of the [University] [Substituted for 'Sansthan' by U.P. Act 35 of 2006, Section 2.] and in such manner as may be prescribed.
