Section 10(2)(iv) in The U.P. Electricity Supply (Consumers) Regulations, 1984

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State of Uttar Pradesh - Subsection

Section 10(2)(iv) in The U.P. Electricity Supply (Consumers) Regulations, 1984

(iv)Where necessary the consumer will be required to deposit additional amount of security to bring the security at the current rate enforced by the Board from time to time.

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State of Uttar Pradesh - Subsection

Section 10(2)(iv) in The U.P. Electricity Supply (Consumers) Regulations, 1984