Allahabad High Court
Chandra Kishore Singh vs Union Of India And Another on 23 January, 2020
Bench: Sudhir Agarwal, Rajeev Misra
HIGH COURT OF JUDICATURE AT ALLAHABAD Court No. - 34 1. Case :- WRIT - C No. - 14427 of 2018 Petitioner :- Chandra Kishore Singh Respondent :- Union Of India And Another Counsel for Petitioner :- Suyash Agarwal,Sr. Advocate Rakesh Ranjan Agrawal Counsel for Respondent :- A.S.G.I.,Apurva Hajela,Apurva 2. Case :- WRIT - C No. - 14476 of 2018 Petitioner :- Rajeev Srivastava Respondent :- Union Of India Through Secy. And Another Counsel for Petitioner :- Suyash Agarwal,Sr. Advocate Rakesh Ranjan Agrawal Counsel for Respondent :- A.S.G.I.,Vinay Kumar Singh 3. Case :- WRIT - C No. - 15268 of 2018 Petitioner :- Satnam Singh And Another Respondent :- Registrar Of Companies Act (Up And Uttarakhand) And 2 Others Counsel for Petitioner :- Pavan Kishore Counsel for Respondent :- A.S.G.I. 4. Case :- WRIT - C No. - 15271 of 2018 Petitioner :- Satbeer Singh Respondent :- Registrar Of Companies Act (Up And Uttarakhand) And 2 Others Counsel for Petitioner :- Pavan Kishore Counsel for Respondent :- A.S.G.I.,Vinay Kumar Singh 5. Case :- WRIT - C No. - 24067 of 2018 Petitioner :- Somnath Das Respondent :- Union Of India And 3 Others Counsel for Petitioner :- S. Shekhar Counsel for Respondent :- A.S.G.I.,Sanjay Kumar Om 6. Case :- WRIT - C No. - 30225 of 2018 Petitioner :- Ravi Sharma And 3 Others Respondent :- Union Of India And Another Counsel for Petitioner :- Nishant Mishra,Vipin Kumar Kushwaha Counsel for Respondent :- A.S.G.I.,Sanjay Kumar Om 7. Case :- WRIT - C No. - 633 of 2019 Petitioner :- Lakhan Lal Gupta And Another Respondent :- Union Of India And Another Counsel for Petitioner :- Nishant Mishra,Vipin Kumar Kushwaha Counsel for Respondent :- A.S.G.I. 8. Case :- WRIT - C No. - 3449 of 2019 Petitioner :- Nikhar Sagar Respondent :- Union Of India And Another Counsel for Petitioner :- Anshul Kumar Singhal,Chandan Agarwal Counsel for Respondent :- A.S.G.I.,Gyan Prakash 9. Case :- WRIT - C No. - 4029 of 2019 Petitioner :- Mukesh Chandra Katiyar And Another Respondent :- Union Of India And Another Counsel for Petitioner :- Vipin Kumar Kushwaha,Nishant Mishra Counsel for Respondent :- A.S.G.I. 10. Case :- WRIT - C No. - 6494 of 2019 Petitioner :- Vikas Malhotra And 3 Others Respondent :- Union Of India And Another Counsel for Petitioner :- Nishant Mishra,Vipin Kumar Kushwaha Counsel for Respondent :- A.S.G.I. 11. Case :- WRIT - C No. - 6675 of 2019 Petitioner :- Kapil Khunnah And Another Respondent :- Union Of India And Another Counsel for Petitioner :- Suchita Tripathi,Naresh Chandra Tripahti Counsel for Respondent :- A.S.G.I. 12. Case :- WRIT - C No. - 6871 of 2019 Petitioner :- Mohammad Swaleh Respondent :- Union Of India And Another Counsel for Petitioner :- Chandan Agarwal,Anshul Kumar Singhal Counsel for Respondent :- A.S.G.I.,A\G0192 13. Case :- WRIT - C No. - 6882 of 2019 Petitioner :- Mohammad Ahmad Respondent :- Union Of India And Another Counsel for Petitioner :- Chandan Agarwal,Anshul Kumar Singhal Counsel for Respondent :- A.S.G.I.,A\G0192 14. Case :- WRIT - C No. - 7447 of 2019 Petitioner :- Sailesh Kumar Respondent :- Union Of India And Another Counsel for Petitioner :- Chandan Agarwal,Anshul Kumar Singhal Counsel for Respondent :- A.S.G.I. 15. Case :- WRIT - C No. - 8402 of 2019 Petitioner :- Kumar Gaurav Virendra Agrawal Respondent :- Union Of India And Another Counsel for Petitioner :- Anshul Kumar Singhal,Chandan Agarwal Counsel for Respondent :- A.S.G.I.,Gyan Prakash 16. Case :- WRIT - C No. - 8545 of 2019 Petitioner :- Ashish Kumar And Another Respondent :- Registrar Of Companies Kanpur Nagar And Another Counsel for Petitioner :- Syed Fahim Ahmed,Shahid Kazmi Counsel for Respondent :- A.S.G.I.,Gyan Prakash,Sanjay Kumar Om 17. Case :- WRIT - C No. - 8742 of 2019 Petitioner :- Jagadip Agarwal Respondent :- Union Of India And Another Counsel for Petitioner :- Krishna Dev Vyas Counsel for Respondent :- A.S.G.I. 18. Case :- WRIT - C No. - 9555 of 2019 Petitioner :- Anand Kumar And Another Respondent :- Union Of India And Another Counsel for Petitioner :- Shahid Kazmi,Syed Fahim Ahmed Counsel for Respondent :- A.S.G.I.,Vinay Kumar Singh 19. Case :- WRIT - C No. - 9589 of 2019 Petitioner :- Bhanu Pratap Singh And Another Respondent :- Union Of India And Another Counsel for Petitioner :- Nishant Mishra,Vipin Kumar Kushwaha Counsel for Respondent :- A.S.G.I.,Gyan Prakash 20. Case :- WRIT - C No. - 9604 of 2019 Petitioner :- Ashok Kumar Mehra Respondent :- Union Of India And Another Counsel for Petitioner :- Vipin Kumar Kushwaha,Nishant Mishra Counsel for Respondent :- A.S.G.I.,Gyan Prakash 21. Case :- WRIT - C No. - 9933 of 2019 Petitioner :- Sunil Sah Respondent :- Union Of India And Another Counsel for Petitioner :- Udai Chandani Counsel for Respondent :- A.S.G.I.,Vinay Kumar Singh 22. Case :- WRIT - C No. - 9937 of 2019 Petitioner :- Archana Sah Respondent :- Union Of India And Another Counsel for Petitioner :- Udai Chandani Counsel for Respondent :- A.S.G.I.,Gyan Prakash 23. Case :- WRIT - C No. - 10122 of 2019 Petitioner :- Avnish Kumar Agarwal And Another Respondent :- Union Of India And Another Counsel for Petitioner :- Dinesh Kumar Singh Counsel for Respondent :- A.S.G.I. 24. Case :- WRIT - C No. - 10451 of 2019 Petitioner :- Adarsh Mishra Respondent :- Union Of India And Another Counsel for Petitioner :- Vinayak Mithal Counsel for Respondent :- A.S.G.I. 25. Case :- WRIT - C No. - 10452 of 2019 Petitioner :- Karamjeet Singh And 2 Others Respondent :- Union Of India And Another Counsel for Petitioner :- Vinayak Mithal Counsel for Respondent :- A.S.G.I. 26. Case :- WRIT - C No. - 10521 of 2019 Petitioner :- Gurdyal Singh Cheema And Another Respondent :- Union Of India And Another Counsel for Petitioner :- Vinayak Mithal Counsel for Respondent :- A.S.G.I.,Narendra Kumar Chatterjee 27. Case :- WRIT - C No. - 10526 of 2019 Petitioner :- Nishat Parveen And Another Respondent :- Union Of India And Another Counsel for Petitioner :- Vinayak Mithal Counsel for Respondent :- A.S.G.I. 28. Case :- WRIT - C No. - 10571 of 2019 Petitioner :- Harbhajan Singh Cheema And Another Respondent :- Union Of India And Another Counsel for Petitioner :- Vinayak Mithal Counsel for Respondent :- A.S.G.I. 29. Case :- WRIT - C No. - 10678 of 2019 Petitioner :- Virendra Sharma Respondent :- Union Of India And Another Counsel for Petitioner :- Vipin Kumar Kushwaha,Nishant Mishra Counsel for Respondent :- A.S.G.I.,A/K0357/2012 30. Case :- WRIT - C No. - 10744 of 2019 Petitioner :- Trivendra Kumar Singh And 2 Others Respondent :- Union Of India And Another Counsel for Petitioner :- Naresh Chandra Tripahti,Suchita Tripathi Counsel for Respondent :- A.S.G.I. 31. Case :- WRIT - C No. - 10868 of 2019 Petitioner :- Mursaleen Respondent :- State Of U.P. And 4 Others Counsel for Petitioner :- Shailendra Singh Counsel for Respondent :- C.S.C.,Arun Kumar Srivastava 32. Case :- WRIT - C No. - 10899 of 2019 Petitioner :- Manoj Dubey Respondent :- Registrar Of Companies Kanpur Nagar And Another Counsel for Petitioner :- Shahid Kazmi,Farough Ahmad,Syed Fahim Ahmed Counsel for Respondent :- A.S.G.I. 33. Case :- WRIT - C No. - 11180 of 2019 Petitioner :- Arun Kumar Khanna And Another Respondent :- Registrar Of Companies And Another Counsel for Petitioner :- Shahid Kazmi,Syed Fahim Ahmed Counsel for Respondent :- A.S.G.I.,Gyan Prakash 34. Case :- WRIT - C No. - 11205 of 2019 Petitioner :- Fahima Arif And Another Respondent :- Registrar Of Companies And Another Counsel for Petitioner :- Shahid Kazmi Counsel for Respondent :- A.S.G.I.,Gyan Prakash,Syed Fahim Ahmed 35. Case :- WRIT - C No. - 11317 of 2019 Petitioner :- Ritu Pathak Respondent :- Union Of India And Another Counsel for Petitioner :- Ram M. Kaushik,Syed Ali Murtaza Counsel for Respondent :- A.S.G.I.,Gyan Prakash,Kuldeep Singh Chauhan 36. Case :- WRIT - C No. - 11919 of 2019 Petitioner :- Ajay Kumar Awasthi And Another Respondent :- Registrar Of Companies And Another Counsel for Petitioner :- Shahid Kazmi,Syed Fahim Ahmed Counsel for Respondent :- A.S.G.I.,Gyan Prakash 37. Case :- WRIT - C No. - 12076 of 2019 Petitioner :- Ayaz Ahmad Respondent :- Registrar Of Companies Kanpur Nagar And Another Counsel for Petitioner :- Syed Fahim Ahmed,Shahid Kazmi Counsel for Respondent :- A.S.G.I.,Gyan Prakash 38. Case :- WRIT - C No. - 12080 of 2019 Petitioner :- Uma Shankar Agarwal Respondent :- Union Of India And Another Counsel for Petitioner :- Nishant Mishra,Vipin Kumar Kushwaha Counsel for Respondent :- A.S.G.I.,Gyan Prakash 39. Case :- WRIT - C No. - 12084 of 2019 Petitioner :- Shankar Lal Mishra Respondent :- Union Of India And Another Counsel for Petitioner :- Vipin Kumar Kushwaha,Nishant Mishra Counsel for Respondent :- A.S.G.I.,Vinay Kumar Singh 40. Case :- WRIT - C No. - 12140 of 2019 Petitioner :- Ankit Goel Respondent :- Union Of India And Another Counsel for Petitioner :- Krishna Dev Vyas Counsel for Respondent :- A.S.G.I.,Rahul Anand Gaur 41. Case :- WRIT - C No. - 12239 of 2019 Petitioner :- Alok Gupta Respondent :- Union Of India And Another Counsel for Petitioner :- Krishna Dev Vyas Counsel for Respondent :- A.S.G.I.,Gyan Prakash 42. Case :- WRIT - C No. - 12379 of 2019 Petitioner :- Shamshad Ahmad And 3 Others Respondent :- Registrar Of Companies Kanpur Nagar And Another Counsel for Petitioner :- Shahid Kazmi,Syed Fahim Ahmed Counsel for Respondent :- A.S.G.I. 43. Case :- WRIT - C No. - 13553 of 2019 Petitioner :- Chandrika Prasad Sahani And Another Respondent :- Union Of India And Another Counsel for Petitioner :- Udai Chandani Counsel for Respondent :- A.S.G.I.,Gyan Prakash 44. Case :- WRIT - C No. - 13619 of 2019 Petitioner :- Swaty And Another Respondent :- Registrar Of Companies Kanpur Nagar And Another Counsel for Petitioner :- Syed Fahim Ahmed,Shahid Kazmi Counsel for Respondent :- A.S.G.I. 45. Case :- WRIT - C No. - 13628 of 2019 Petitioner :- Nitin Misra And Another Respondent :- Registrar Of Companies And Another Counsel for Petitioner :- Syed Fahim Ahmed,Shahid Kazmi Counsel for Respondent :- A.S.G.I. 46. Case :- WRIT - C No. - 13728 of 2019 Petitioner :- Vijay Kumar And 2 Others Respondent :- Union Of India And Another Counsel for Petitioner :- Ravinath Tiwari Counsel for Respondent :- A.S.G.I.,Rajesh Tripathi 47. Case :- WRIT - C No. - 13732 of 2019 Petitioner :- Balmukund Sharma Respondent :- Union Of India And 2 Others Counsel for Petitioner :- Kundan Rai Counsel for Respondent :- A.S.G.I. 48. Case :- WRIT - C No. - 13735 of 2019 Petitioner :- Khadija Hasan And Another Respondent :- Union Of India And Another Counsel for Petitioner :- Sushil Kumar Mehrotra Counsel for Respondent :- A.S.G.I.,Rajesh Tripathi 49. Case :- WRIT - C No. - 13808 of 2019 Petitioner :- Gaurav Kapoor And Another Respondent :- Union Of India And Another Counsel for Petitioner :- Udai Chandani Counsel for Respondent :- A.S.G.I.,Kuldeep Singh Chauhan 50. Case :- WRIT - C No. - 14042 of 2019 Petitioner :- Sanjeev Gautam Respondent :- Registrar Of Companies Kanpur Nagar And Another Counsel for Petitioner :- Syed Fahim Ahmed,Shahid Kazmi Counsel for Respondent :- Vinod Kumar Singh 51. Case :- WRIT - C No. - 14119 of 2019 Petitioner :- Ajit Kumar Das Respondent :- Registrar Of Companies Kanpur Nagar And Another Counsel for Petitioner :- Shahid Kazmi,Syed Fahim Ahmed Counsel for Respondent :- A.S.G.I.,Krishna Agarawal 52. Case :- WRIT - C No. - 14148 of 2019 Petitioner :- Dhiraj Kumar Singh Respondent :- Registrar Of Companies Kanpur Nagar And Another Counsel for Petitioner :- Syed Fahim Ahmed,Shahid Kazmi Counsel for Respondent :- A.S.G.I.,Sanjay Kumar Yadav 53. Case :- WRIT - C No. - 14162 of 2019 Petitioner :- Sanjay Rastogi Respondent :- Registrar Of Companies Kanpur Nagar And Another Counsel for Petitioner :- Syed Fahim Ahmed,Shahid Kazmi Counsel for Respondent :- Gyan Prakash 54. Case :- WRIT - C No. - 14177 of 2019 Petitioner :- Abhishek Ranjan Respondent :- Union Of India And Another Counsel for Petitioner :- Nishant Mehrotra Counsel for Respondent :- A.S.G.I.,Sabhajeet Singh 55. Case :- WRIT - C No. - 14192 of 2019 Petitioner :- Anuj Kumar Didwania And Another Respondent :- Union Of India And Another Counsel for Petitioner :- Udai Chandani Counsel for Respondent :- Sanjay Kumar Om 56. Case :- WRIT - C No. - 14257 of 2019 Petitioner :- Brijesh Kumar And Another Respondent :- Union Of India And 2 Others Counsel for Petitioner :- Rakesh Kumar Counsel for Respondent :- Vinay Kumar Singh 57. Case :- WRIT - C No. - 14440 of 2019 Petitioner :- Mahendra Kumar Dhingra And Another Respondent :- Registrar Of Companies And Another Counsel for Petitioner :- Shahid Kazmi,Syed Fahim Ahmed Counsel for Respondent :- A.S.G.I. 58. Case :- WRIT - C No. - 14455 of 2019 Petitioner :- Ruchi Goyal And Another Respondent :- Registrar Of Companies And Another Counsel for Petitioner :- Shahid Kazmi,Syed Fahim Ahmed Counsel for Respondent :- A.S.G.I. 59. Case :- WRIT - C No. - 14552 of 2019 Petitioner :- Nitesh Shivhare Respondent :- Registrar Of Companies And Another Counsel for Petitioner :- Shahid Kazmi Counsel for Respondent :- A.S.G.I.,Syed Fahim Ahmed 60. Case :- WRIT - C No. - 14558 of 2019 Petitioner :- Avneet Singh And Another Respondent :- Union Of India And Another Counsel for Petitioner :- Ravinath Tiwari Counsel for Respondent :- A.S.G.I. 61. Case :- WRIT - C No. - 14559 of 2019 Petitioner :- Rahul Sharma Respondent :- Registrar Of Companies And Another Counsel for Petitioner :- Syed Fahim Ahmed,Shahid Kazmi Counsel for Respondent :- A.S.G.I. 62. Case :- WRIT - C No. - 14709 of 2019 Petitioner :- Brijesh Kumar Singh Respondent :- Union Of India And Another Counsel for Petitioner :- Udai Chandani Counsel for Respondent :- A.S.G.I. 63. Case :- WRIT - C No. - 14725 of 2019 Petitioner :- Sandeep Kumar Gupta And Another Respondent :- Union Of India And Another Counsel for Petitioner :- Udai Chandani Counsel for Respondent :- A.S.G.I. 64. Case :- WRIT - C No. - 14729 of 2019 Petitioner :- Manoj Kumar Singh Respondent :- Union Of India And Another Counsel for Petitioner :- Chandan Agarwal,Anshul Kumar Singhal Counsel for Respondent :- A.S.G.I. 65. Case :- WRIT - C No. - 14824 of 2019 Petitioner :- Ashish Singh Respondent :- Union Of India And Another Counsel for Petitioner :- Udai Chandani Counsel for Respondent :- Brijesh Kumar Singh 66. Case :- WRIT - C No. - 14939 of 2019 Petitioner :- Geeta Sharma Respondent :- Union Of India And Another Counsel for Petitioner :- Anshul Kumar Singhal,Chandan Agarwal Counsel for Respondent :- Vijay Raj Pal 67. Case :- WRIT - C No. - 15022 of 2019 Petitioner :- Manoj Kumar Garg Respondent :- Union Of India And Another Counsel for Petitioner :- Suyash Agarwal,Ankur Agarwal Counsel for Respondent :- Gyan Prakash 68. Case :- WRIT - C No. - 15024 of 2019 Petitioner :- Manish Kumar Garg Respondent :- Union Of India And Another Counsel for Petitioner :- Ankur Agarwal,Suyash Agarwal Counsel for Respondent :- Gyan Prakash 69. Case :- WRIT - C No. - 15025 of 2019 Petitioner :- Manoj Kumar Bansal Respondent :- Union Of India And Another Counsel for Petitioner :- Ankur Agarwal,Suyash Agarwal Counsel for Respondent :- Sanjay Kumar Yadav 70. Case :- WRIT - C No. - 15027 of 2019 Petitioner :- Sudhir Kumar Agarwal Respondent :- Union Of India And Another Counsel for Petitioner :- Suyash Agarwal,Ankur Agarwal Counsel for Respondent :- Sanjay Kumar Yadav 71. Case :- WRIT - C No. - 15204 of 2019 Petitioner :- Tejpal Singh Sial Respondent :- Union Of India And Another Counsel for Petitioner :- Krishna Dev Vyas Counsel for Respondent :- Harshita Rani 72. Case :- WRIT - C No. - 15214 of 2019 Petitioner :- Sanjay Singh And Another Respondent :- Union Of India And Another Counsel for Petitioner :- Krishna Dev Vyas Counsel for Respondent :- Rakesh Kumar Mishra 73. Case :- WRIT - C No. - 15218 of 2019 Petitioner :- Mohd. Abbas Naqvi Respondent :- Union Of India And Another Counsel for Petitioner :- Ankita Jain,Siddharth Singhal Counsel for Respondent :- Chandra Bhushan Singh 74. Case :- WRIT - C No. - 15228 of 2019 Petitioner :- Dushyant Kumar Tyagi Respondent :- Union Of India And Another Counsel for Petitioner :- Jagriti Singh,Ekta Kaur Counsel for Respondent :- Prakash Chandra Tiwari 75. Case :- WRIT - C No. - 15254 of 2019 Petitioner :- Santosh Kumar Respondent :- Union Of India And Another Counsel for Petitioner :- Durgesh Kumar Tiwari,Gaurav Dwivedi Counsel for Respondent :- A.S.G.I.,Prabhakar Tripathi 76. Case :- WRIT - C No. - 15262 of 2019 Petitioner :- Gulzar Ahmad Respondent :- Registrar Of Companies And Another Counsel for Petitioner :- Shahid Kazmi,Syed Fahim Ahmed Counsel for Respondent :- Piyush Tripathi 77. Case :- WRIT - C No. - 15274 of 2019 Petitioner :- Narendar Kumar Bhardwaj Respondent :- Union Of India And Another Counsel for Petitioner :- Saumitra Dwivedi,Shubham Agarwal Counsel for Respondent :- A.S.G.I.,Smt. Chandra Kala Chaturvedi 78. Case :- WRIT - C No. - 15283 of 2019 Petitioner :- Sarita Yadav Respondent :- Union Of India And Another Counsel for Petitioner :- Nishant Mishra,Vipin Kumar Kushwaha Counsel for Respondent :- Krit Raj Singh 79. Case :- WRIT - C No. - 15284 of 2019 Petitioner :- Amit Kumar Parihar Respondent :- Union Of India And Another Counsel for Petitioner :- Nishant Mishra,Vipin Kumar Kushwaha Counsel for Respondent :- Archana Singh 80. Case :- WRIT - C No. - 15301 of 2019 Petitioner :- Manvendra Kumar Rai And Another Respondent :- Union Of India And Another Counsel for Petitioner :- Krishna Dev Vyas,Kaushalendra Nath Singh Counsel for Respondent :- Rijwan Ahmad 81. Case :- WRIT - C No. - 15358 of 2019 Petitioner :- Nitesh Kumar Singh Respondent :- Union Of India And Another Counsel for Petitioner :- Saumitra Dwivedi,Shubham Agarwal Counsel for Respondent :- A.S.G.I. 82. Case :- WRIT - C No. - 15369 of 2019 Petitioner :- Shantanu Singh Respondent :- Union Of India And Another Counsel for Petitioner :- Saumitra Dwivedi,Shubham Agarwal Counsel for Respondent :- A.S.G.I.,Pooja Agarwal 83. Case :- WRIT - C No. - 15424 of 2019 Petitioner :- Hemant Kumar And Another Respondent :- Union Of India And Another Counsel for Petitioner :- Chandan Agarwal,Anshul Kumar Singhal Counsel for Respondent :- Tripurari Pal 84. Case :- WRIT - C No. - 15696 of 2019 Petitioner :- Nadeem Shakoor And 2 Others Respondent :- Union Of India And Another Counsel for Petitioner :- Krishna Dev Vyas Counsel for Respondent :- Gyan Prakash 85. Case :- WRIT - C No. - 15698 of 2019 Petitioner :- Ashok Kumar Aggarwal And Another Respondent :- Union Of India And Another Counsel for Petitioner :- Krishna Dev Vyas Counsel for Respondent :- Gyan Prakash 86. Case :- WRIT - C No. - 15815 of 2019 Petitioner :- Ashok Kumar Bajpai Respondent :- Union Of India And Another Counsel for Petitioner :- Prabodh Kumar Bajpai Counsel for Respondent :- Shashi Prakash Rai 87. Case :- WRIT - C No. - 15954 of 2019 Petitioner :- Amit Garg And 2 Others Respondent :- Union Of India And Another Counsel for Petitioner :- Ganesh Mani Counsel for Respondent :- Neeru Devi 88. Case :- WRIT - C No. - 15975 of 2019 Petitioner :- Raj Chawla Respondent :- Union Of India And Another Counsel for Petitioner :- Namit Kumar Sharma,Gunjan Sharma Counsel for Respondent :- Sandeep Kumar Srivastava 89. Case :- WRIT - C No. - 16028 of 2019 Petitioner :- Jasvinder Singh And Another Respondent :- Union Of Inida And 2 Others Counsel for Petitioner :- Rakesh Kumar Counsel for Respondent :- Sanjay Kumar Yadav 90. Case :- WRIT - C No. - 16169 of 2019 Petitioner :- Mayank Kumar Pathak Respondent :- Union Of India And Another Counsel for Petitioner :- Udai Chandani Counsel for Respondent :- S.K.Shukla 91. Case :- WRIT - C No. - 16187 of 2019 Petitioner :- Shyam Dhar Mishra Respondent :- Union Of India And Another Counsel for Petitioner :- Udai Chandani Counsel for Respondent :- Kuldeep Kumar 92. Case :- WRIT - C No. - 16221 of 2019 Petitioner :- Sardar Singh And 2 Others Respondent :- Union Of India And Another Counsel for Petitioner :- Durgesh Kumar Tiwari,Gaurav Dwivedi Counsel for Respondent :- Ram Dular 93. Case :- WRIT - C No. - 16236 of 2019 Petitioner :- Bharat Chauhan And Another Respondent :- Registrar Of Companies, Kanpur Nagar And Another Counsel for Petitioner :- Syed Fahim Ahmed,Shahid Kazmi Counsel for Respondent :- Suman Jaiswal 94. Case :- WRIT - C No. - 16274 of 2019 Petitioner :- Vishal Gupta Respondent :- Registrar Of Companies, Kanpur Nagar And Another Counsel for Petitioner :- Syed Fahim Ahmed,Shahid Kazmi Counsel for Respondent :- Archana Srivastava 95. Case :- WRIT - C No. - 16340 of 2019 Petitioner :- Mohd. Husen Respondent :- Union Of India And 2 Others Counsel for Petitioner :- Abhinav Mehrotra,Satya Vrata Mehrotra Counsel for Respondent :- Sanjay Kumar Om 96. Case :- WRIT - C No. - 16599 of 2019 Petitioner :- Sanjay Kumar Jha Respondent :- Union Of India And Another Counsel for Petitioner :- Dharmendra Prasad Counsel for Respondent :- A.S.G.I.,Rakesh Kumar Pandey 97. Case :- WRIT - C No. - 16619 of 2019 Petitioner :- Ajeet Kumar Singh Respondent :- Union Of India And Another Counsel for Petitioner :- Anshul Kumar Singhal,Chandan Agarwal Counsel for Respondent :- A.S.G.I.,Krishna Agarawal 98. Case :- WRIT - C No. - 16630 of 2019 Petitioner :- Naeem Ahmad Siddiqui Respondent :- Union Of India And Another Counsel for Petitioner :- Shyam Singh Somvanshi,Alok Kumar Mishra Counsel for Respondent :- Ankur Goyal 99. Case :- WRIT - C No. - 16658 of 2019 Petitioner :- Rakesh Kumar Pandey Respondent :- Union Of India And Another Counsel for Petitioner :- Shyam Singh Somvanshi,Alok Kumar Mishra Counsel for Respondent :- Ankur Goyal 100. Case :- WRIT - C No. - 16775 of 2019 Petitioner :- Sanjeev Uppadhya Respondent :- Union Of India And Another Counsel for Petitioner :- Prabodh Kumar Bajpai Counsel for Respondent :- Suresh Chandra Mishra 101. Case :- WRIT - C No. - 16869 of 2019 Petitioner :- Vinay Kumar Agarwal Respondent :- Union Of India And Another Counsel for Petitioner :- Udai Chandani Counsel for Respondent :- M.C.Tripathi 102. Case :- WRIT - C No. - 16875 of 2019 Petitioner :- Devesh Kumar Chauhan Respondent :- Union Of India And Another Counsel for Petitioner :- Vipin Kumar Kushwaha Counsel for Respondent :- Vinay Kumar Singh 103. Case :- WRIT - C No. - 16950 of 2019 Petitioner :- Satish Kumar Singh And Another Respondent :- Union Of India And Another Counsel for Petitioner :- Ashish Kumar Srivastava Counsel for Respondent :- A.S.G.I.,Krishna Agarawal 104. Case :- WRIT - C No. - 16970 of 2019 Petitioner :- Rajesh Kumar Awasthi And Another Respondent :- Registrar Of Companies,Kanpur Nagar And Another Counsel for Petitioner :- Syed Fahim Ahmed,Shahid Kazmi Counsel for Respondent :- Devendra Gupta 105. Case :- WRIT - C No. - 17018 of 2019 Petitioner :- Amarpreet Kaur And Another Respondent :- Unon Of India And Another Counsel for Petitioner :- Abhay Kumar Singh Counsel for Respondent :- A.S.G.I.,Krishna Ji Shukla 106. Case :- WRIT - C No. - 17046 of 2019 Petitioner :- Fareed Ahmed And Another Respondent :- Registrar Of Companies, Kanpur Nagar And Another Counsel for Petitioner :- Syed Fahim Ahmed,Shahid Kazmi Counsel for Respondent :- Archana Srivastava 107. Case :- WRIT - C No. - 17051 of 2019 Petitioner :- Abishek Buda Koti Respondent :- Registrar Of Companies, Kanpur Nagar And Another Counsel for Petitioner :- Syed Fahim Ahmed, ,Shahid Kazmi Counsel for Respondent :- A.S.G.I.,Archana Singh 108. Case :- WRIT - C No. - 17130 of 2019 Petitioner :- Pratibha Khattar Respondent :- Union Of India And Another Counsel for Petitioner :- Amit Mahajan,Gaurav Mahajan Counsel for Respondent :- A.S.G.I.,Gyan Prakash 109. Case :- WRIT - C No. - 17183 of 2019 Petitioner :- Vishnu Bhagwan Agarwal And Another Respondent :- Registrar Of Companies, Kanpur Nagar And Another Counsel for Petitioner :- Syed Fahim Ahmed,Shahid Kazmi Counsel for Respondent :- A.S.G.I.,Ashutosh Kumar Mishra 110. Case :- WRIT - C No. - 17216 of 2019 Petitioner :- Radha Raman Jaiswal Respondent :- Registrar Of Companies, Kanpur Nagar And Another Counsel for Petitioner :- Syed Fahim Ahmed,Shahid Kazmi Counsel for Respondent :- A.S.G.I.,Anurag Sharma 111. Case :- WRIT - C No. - 17375 of 2019 Petitioner :- Umesh Singh Respondent :- Union Of India And 2 Others Counsel for Petitioner :- Rakesh Kumar Counsel for Respondent :- A.S.G.I.,M. C. Tripathi 112. Case :- WRIT - C No. - 18713 of 2019 Petitioner :- Vinay Kumar Singh Respondent :- Union Of India And Another Counsel for Petitioner :- Vipin Kumar Kushwaha Counsel for Respondent :- A.S.G.I.,Swarn Lata Suman 113. Case :- WRIT - C No. - 18715 of 2019 Petitioner :- Vijay Pratap Singh Respondent :- Union Of India And Another Counsel for Petitioner :- Dhananjay Kumar Mishra,Jagriti Singh Counsel for Respondent :- A.S.G.I. 114. Case :- WRIT - C No. - 18766 of 2019 Petitioner :- Sushma Ambardar Respondent :- Union Of India And Another Counsel for Petitioner :- Sandeep Arora Counsel for Respondent :- A.S.G.I.,Neeru 115. Case :- WRIT - C No. - 18911 of 2019 Petitioner :- Raghvendra Pratap Singh Yadav Respondent :- Union Of India And Another Counsel for Petitioner :- Anshul Kumar Singhal,Chandan Agarwal Counsel for Respondent :- A.S.G.I.,Aradhna Chauhan 116. Case :- WRIT - C No. - 18920 of 2019 Petitioner :- Mahrun Nisha Respondent :- Registrar Of Companies, Kanpur Nagar And Another Counsel for Petitioner :- Syed Fahim Ahmed,Shahid Kazmi Counsel for Respondent :- A.S.G.I.,Brijesh Kumar 117. Case :- WRIT - C No. - 18931 of 2019 Petitioner :- Raj Hans Hargovind Singh Respondent :- Union Of India And Another Counsel for Petitioner :- Anshul Kumar Singhal,Chandan Agarwal Counsel for Respondent :- A.S.G.I.,Sabhajeet Singh 118. Case :- WRIT - C No. - 19428 of 2019 Petitioner :- Ritesh Sharma Respondent :- Union Of India And Another Counsel for Petitioner :- Prabodh Kumar Bajpai Counsel for Respondent :- A.S.G.I.,Chandra Bhushan Singh 119. Case :- WRIT - C No. - 19430 of 2019 Petitioner :- Yogesh Kumar Varshney And 2 Others Respondent :- Union Of India And Another Counsel for Petitioner :- Durgesh Kumar Tiwari,Gaurav Dwivedi Counsel for Respondent :- A.S.G.I.,Sabhajeet Singh 120. Case :- WRIT - C No. - 19509 of 2019 Petitioner :- Ankur Malik And Another Respondent :- Union Of India And Another Counsel for Petitioner :- Anshul Kumar Singhal,Chandan Agarwal Counsel for Respondent :- A.S.G.I. 121. Case :- WRIT - C No. - 19615 of 2019 Petitioner :- Murari Lal Sharma Respondent :- Union Of India And Another Counsel for Petitioner :- Ravinath Tiwari Counsel for Respondent :- A.S.G.I.,Krishna Deo Rai 122. Case :- WRIT - C No. - 19644 of 2019 Petitioner :- Mathura Nath Jha Respondent :- Union Of India And Another Counsel for Petitioner :- Shubham Agarwal Counsel for Respondent :- A.S.G.I.,Devendra Gupta 123. Case :- WRIT - C No. - 19659 of 2019 Petitioner :- Mohan Lal Goel Respondent :- Union Of India And Another Counsel for Petitioner :- Ravinath Tiwari Counsel for Respondent :- A.S.G.I.,Krishna Kant Shukla 124. Case :- WRIT - C No. - 20008 of 2019 Petitioner :- Nitin Kumar Kesarwani Respondent :- Union Of India And Another Counsel for Petitioner :- Nishant Kumar Singh,Santosh Kumar Mishra Counsel for Respondent :- A.S.G.I.,Arvind Kumar Goswami 125. Case :- WRIT - C No. - 28019 of 2019 Petitioner :- Munir Ali Khan Respondent :- Union Of India And Another Counsel for Petitioner :- Saumitra Dwivedi Counsel for Respondent :- A.S.G.I.,Bal Mukund 126. Case :- WRIT - C No. - 28028 of 2019 Petitioner :- Sonam Kesarwani And Another Respondent :- Union Of India And Another Counsel for Petitioner :- Saumitra Dwivedi Counsel for Respondent :- A.S.G.I.,Bal Mukund 127. Case :- WRIT - C No. - 28274 of 2019 Petitioner :- Shiv Om Kumar Agarwal And 5 Others Respondent :- Union Of 2 Others Counsel for Petitioner :- Rakesh Kumar Counsel for Respondent :- A.S.G.I.,S.K. Srivastava 128. Case :- WRIT - C No. - 32897 of 2019 Petitioner :- Nand Kishore Singh And 2 Others Respondent :- Union Of India And Another Counsel for Petitioner :- Ashwaini Mishra Counsel for Respondent :- A.S.G.I.,Bal Mukund 129. Case :- WRIT - C No. - 33184 of 2019 Petitioner :- Neeraj Singh Respondent :- Union Of India And Another Counsel for Petitioner :- Anubhav Chandra Counsel for Respondent :- A.S.G.I.,Prashant Singh Som 130. Case :- WRIT - C No. - 34639 of 2019 Petitioner :- Pankaj Kumar Respondent :- Union Of India And Another Counsel for Petitioner :- Vipin Kumar Kushwaha Counsel for Respondent :- A.S.G.I.,Gambhir Tripathi 131. Case :- WRIT - C No. - 37481 of 2019 Petitioner :- Gautam Sharma Respondent :- Union Of India And Another Counsel for Petitioner :- Rohit Nandan Pandey Counsel for Respondent :- A.S.G.I.,Chandrika Prasad 132. Case :- WRIT - C No. - 40104 of 2019 Petitioner :- Abhishek Jain And Another Respondent :- Union Of India And Another Counsel for Petitioner :- Durgesh Kumar Tiwari Counsel for Respondent :- A.S.G.I.,Seema Singh 133. Case :- WRIT - C No. - 42991 of 2019 Petitioner :- Satyendra Rai And Another Respondent :- The Union Of India And Another Counsel for Petitioner :- Ravinath Tiwari Counsel for Respondent :- A.S.G.I. 134. Case :- WRIT - C No. - 43240 of 2019 Petitioner :- Amit Misra Respondent :- Registrar Of Companies And Another Counsel for Petitioner :- Syed Fahim Ahmed,Shahid Kazmi Counsel for Respondent :- A.S.G.I. Hon'ble Sudhir Agarwal,J.
Hon'ble Rajeev Misra,J.
1. Heard learned counsels for petitioners and Sri S.P. Singh, learned Additional Solicitor General of India for respondents.
2. In all these writ petitions petitioners are Directors of Companies and have been disqualified under Section 164(2) of Companies Act, 2013 (hereinafter referred to as "Act, 2013") and also declared to have suffered consequences of such disqualification under Section 167(1) of Act, 2013. Petitioners have also challenged list published by Registrar of Companies (hereinafter referred to as "ROC") declaring petitioners as disqualified for a period of five years to be Director of Companies. In some of the writ petitions vires of Section 164(2) of Act, 2013 has also been challenged.
3. Learned counsel for parties, at the outset, admitted that issues raised in these writ petitions have already been adjudicated by this Court in a bunch of writ petitions led by Civil Misc. Writ Petition No. 12498 of 2019, Jai Shankar Agrahari vs. Union of India and another, decided on 16.01.2020. Operative part of judgment reads as under:
"83. We accordingly allow writ petitions partly. We also quash the list published by ROC, declaring petitioners in all these writ petitions as disqualified to be Directors of companies and debarment of being Director for a period of five years.
84. ROC, now, shall be at liberty to give a notice to petitioners to verify and establish the facts whether disqualification alleged to have been suffered by petitioners-Directors so as to attract Section 164 (2) of Act, 2013, actually exist or not. After giving them opportunity and being satisfied that such disqualification has occurred, it will proceed further in accordance with law."
4. We have also gone through the record and above judgment and find that issues raised in these writ petitions are squarely covered by the aforesaid judgment.
5. For the reasons given in our judgment dated 16.01.2020 in Jai Shankar Agrahari (supra) and in the same terms and with same directions, all these writ petitions are partly allowed.
Order Date :- 23.01.2020 AK