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Telecom Regulatory Authority Of India - Section

Section 3 in The Telecom Disputes Settlement And Appellate Tribunal (Form, Verification And The Fee For Filing An Appeal) Rules, 2003

3. The form and verification while filing an appeal. - The form of filing an appeal under sub-section (2) of section 14-A of the Act and its verification shall be in the format specified in Form A appended to these rules.