Government of IndiaMinistry of FinanceDepartment of Revenue[Central Board of Direct Taxes]Notification New Delhi, The 8th January, 2008S.O. 51(E). - in Exercise Of The Powers Conferred By Clause (Iii) Of Sub-Section (4) Of Section 80-Ia Of The Income-Tax Act, 1961 (43 Of 1961), The Central Government Hereby Frames The Following Scheme For Industrial Parks, Namely:-
