Section 32 in Chhattisgarh Kamdhenu Vishwavidyalaya Adhiniyam, 2011
32. Vishwavidyalaya Fund.
- The Vishwavidyalaya shall have a Vishwavidyalaya Fund to which shall be credited its income from fees, endowments, grants, donations and gifts, if any; and any contribution or grant made by the Central Government, State Government, the Vishwavidyalaya Grants Commission established under section 4 of the University Grants Commission Act, 1956 (No. 3 of 1956) or authority alike or any local authority or any corporation owned or controlled by such Government.
