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[Cites 0, Cited by 1] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(3) in The Telecom Regulatory Authority Of India Act, 1997

(3)All questions which come up before any meeting of the Author­ity shall be decided by a majority vote of the members present and voting, and in the event of an equality of votes, the Chair­person or in his absence, the person presiding, shall have a second or casting vote.