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State of Assam - Section

Section 7 in Gauhati University Employees Conduct Rules, 1975

7.

An employee of the University shall neither accept any whole time appointment under any institution nor carry on any trade, business, vocation, procession or calling in his own name or benami during the period he holds a whole time post in the University nor shall be hold any part-time employment elsewhere without prior permission of the University authority :Provided that an employee may undertake honorary work of a special or charitable nature or occasional work of literary, artistic or scientific character, subject to the condition that his official duties do not thereby suffer, but he shall not undertake or shall discontinue such work if so directed by the University authority.