Delhi High Court - Orders
Modicare Limited vs Deputy Commissioner Of Income Tax & Anr on 24 March, 2026
$~27
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 10983/2021
MODICARE LIMITED .....Petitioner
Through: Appearance not given
versus
DEPUTY COMMISSIONER OF INCOME TAX & ANR.
.....Respondents
Through: Mr. Anurag Ojha, SSC, Ms. Hemlata
Rawat and Mr. VK Saksena, JSCs.
CORAM:
HON'BLE MR. JUSTICE DINESH MEHTA
HON'BLE MR. JUSTICE VINOD KUMAR
ORDER
% 24.03.2026
1. The matter could not be called out/taken for consideration till rising of the Court and is therefore, adjourned.
2. List this case on 24.08.2026.
DINESH MEHTA, J VINOD KUMAR, J MARCH 24, 2026/cd This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/03/2026 at 21:39:37