Section 127 in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961
127. Resolution of Zila Panchayat directing imposition of tax.
- Upon receipt of the copy of the rules sent under the preceding section, the Zila Panchayat shall by special resolution direct the imposition of the tax with effect from a date, to be specified in the resolution, not less than six weeks from the date of such resolution.
