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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of West Bengal - Subsection

Section 11(2) in The Lumbini Park Mental Hospital Acquisition Act, 1984

(2)No court shall take cognizance of an offence punishable under this section except with the previous sanction of the State Government or of an officer specially empowered by the State Government in this behalf.