Section 77(2)(iii) in The Punjab Motor Vehicles Rules, 1989

[Cites 0, Cited by 0] [Section 77(2)] [Section 77] [Entire Act]

State of Punjab - Subsection

Section 77(2)(iii) in The Punjab Motor Vehicles Rules, 1989

(iii)if the holder of the permit has contravened the provisions of the permit or has been deprived of the possession of the old vehicle under the provisions of a hire purchase agreement :

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State of Punjab - Subsection

Section 77(2)(iii) in The Punjab Motor Vehicles Rules, 1989