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[Cites 0, Cited by 0] [Section 60] [Entire Act]

State of Rajasthan - Subsection

Section 60(a) in The Rajasthan Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2009

(a)Commissioning surveys, studies etc. to ascertain pattern of employment, skills, income, wages and working condition of building and construction workers and the impact of various programmes of the Government and the Board.