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[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of West Bengal - Subsection

Section 35(6) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(6)If, upon scrutiny of the application and inspection within 15 (fifteen) days from the date of receipt of the application, the concerned Supervisory Authority requires any additional information, explanation or supporting document in respect with the application, the Supervisory Authority shall issue an order in writing on the applicant to furnish such additional information, explanation, or supporting document within 30 (thirty) days from such order.