Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Rajasthan - Subsection

Section 18(I) in Rajasthan Civil Services (Medical Attendance) Rules, 2008

(I)Baby Foods, Milk Foods and Invalid Foods, other than those indicated below: -