Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Rajasthan - Subsection Section 4(1) in The University of Rajputana (Change of Name) Act, 1956 (1)As from the date of commencement of this Act, the Principal Acts shall stand amended to the extent and in the manner specified in the Schedule.
