Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Haryana - Section Section 84 in Haryana Electricity Regulatory Commission (Conduct of Business) Regulations, 1998 84. The hearing on the application for grant of licence shall thereafter proceed as far as possible in the same manner as provided in Chapter II.
