Bombay High Court
Ms Super Construction Latur Through Its ... vs The Ausa Municipal Council Through Its ... on 13 December, 2023
Author: Mangesh S. Patil
Bench: Mangesh S. Patil
909 TO 913.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
909 WRIT PETITION NO. 11115 OF 2023
NAMDEO CHANGDEO SHEJUL
VS
THE STATE OF MAHARASHTRA THROUGH
ITS SECRETARY AND OTHERS
...
Advocate for the Petitioner : Mr. Kotkar Sanjay D.
...
910 WRIT PETITION NO. 13804 OF 2023
YASH DEEPAK CHAVAN
VS
SCHEDULE TRIBE CERTIFICATE SCRUTINY COMMITTEE THROUGH
ITS MEMBER SECRETARY AND ANOTHER
...
Advocate for Petitioner : Mr. Umesh Gite h/f Mr. Deshmukh Mahesh S.
...
911 WRIT PETITION NO. 13819 OF 2023
MS SUPER CONSTRUCTION LATUR THROUGH ITS
PROPRIETOR
VS
THE AUSA MUNICIPAL COUNCIL THROUGH ITS
CHIEF OFFICER
...
Advocate for the Petitioner : Mr. Bakal Vishal P.
...
912 WRIT PETITION NO. 13826 OF 2023
RAJARSHREE SHAHU BAHUDESHIYA GRAMIN
VIKAS SANSTHA THROUGH ITS SECRETARY AND OTHERS
VS
THE STATE OF MAHARASHTRA THROUGH
SECRETARY AND OTHERS
...
Advocate for Petitioner : Mr. Biradar Ramrao Dhondiram
...
913 FAMILY COURT APPEAL NO. 97 OF 2023
SUSHIL BHAGWAN NAIK
VS
1/2
909 TO 913.odt
HARSHALI SUSHIL NAIK
...
Advocate for the Appellant : Ms. Pratiksha Kale h/f Mr. Kulkarni
Suvidh S.
...
CORAM : MANGESH S. PATIL &
NEERAJ P. DHOTE, JJ.
DATE : 13.12.2023
PER COURT :
Await service to the respective respondent/s.
2. S.O. to 17.01.2024. Interim relief, if any, to continue till the next date.
( NEERAJ P. DHOTE, J.) (MANGESH S. PATIL, J.) mkd/-
Signed by: Mukesh K Deshmukh Designation: PA To Honourable Judge Date: 14/12/2023 11:21:51 2/2