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[Cites 0, Cited by 3] [Section 12(1)] [Section 12] [Entire Act]

State of Karnataka - Subsection

Section 12(1)(c) in The Karnataka Cinemas (Regulation) Act, 1964

(c)such documentary films, indigenous films, or such other films having special value to the public, as may have been approved by the State Government in that behalf from time to time.