Section 21(1)(b) in The Maharashtra Housing and Area Development (Estate Management, Sale, Transfer and Exchange of Tenements) Regulations, 1981

[Cites 0, Cited by 0] [Section 21(1)] [Section 21] [Entire Act]

(b)to the Registrar of Companies for forming a company of the allottees under the Companies Act, 1956, or

Legal Document View