Punjab-Haryana High Court
Tejender Singh Rana vs State Of Punjab on 22 August, 2023
Author: Jasgurpreet Singh Puri
Bench: Jasgurpreet Singh Puri
Neutral Citation No:=2023:PHHC:109603
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
CRM-M-9228-2023 (O&M)
Date of decision: 22.08.2023
TEJENDER SINGH RANA
...Petitioner
Versus
STATE OF PUNJAB
...Respondent
CORAM: HON'BLE MR. JUSTICE JASGURPREET SINGH PURI
Present:- Mr. Ankur Bansal, Advocate
for the petitioner.
Mr. Sarabjit Singh Cheema, DAG, Punjab.
Mr. Amritpal Singh Sohal, Advocate
for the complainant.
****
JASGURPREET SINGH PURI, J. (Oral)
For orders, see detailed order of the even date passed in CRM-M-9219-2023, titled as "Shweta versus State of Punjab".
(JASGURPREET SINGH PURI) 22.08.2023 JUDGE Chetan Thakur Whether speaking/reasoned : Yes No Whether Reportable : Yes No Neutral Citation No:=2023:PHHC:109603 1 of 1 ::: Downloaded on - 26-08-2023 00:17:25 :::