Section 16(2) in Rajasthan Sanskrit University Act, 1998
(2)The terms of the members of the Executive Council, other than the ex-officio members shall be as under:-(i)The elected members of the Executive Council shall hold Office from a period of three years from the date of their election, and(ii)The nominated members of the Executive Council shall hold office during the pleasure of the nominating authority:Provided that the term of such nomination, shall not exceed three years:Provided further that a nominated member shall be eligible for re-nomination, at the discretion of the nominating authority:Provided also that whenever the nomination or re-nomination of such a member is withdrawn by the nominating authority, he shall be deemed to have vacated his office with immediate effect.
