Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 581G(3)] [Section 581G] [Entire Act]

Union of India - Subsection

Section 581G(3)(e) in The Companies (Amendment) Act, 2002

(e)the circumstances under which, and the manner in which, the withheld price is to be determined and distributed;