Section 7(12) in Uttar Pradesh Sugar Undertakings (Acquisition) Act, 1971
(12)If any doubt or difference arises in respect of the period referred to in the proviso to sub-section (10) or about the amount of interest referred to in sub-section (11) the same shall be determined by the prescribed authority which may in accordance with its decision direct the State Government to make such deposit or further deposit as may be necessary.
