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[Cites 0, Cited by 0] [Section 51] [Entire Act]

State of Punjab - Subsection

Section 51(9) in Punjab Juvenile Justice (Care and Protection of Children) Rules, 2014

(9)A Children’s Suggestion Book shall be maintained in every institution where the complaints and action taken by the Management Committee are duly recorded, and such action and follow up shall be communicated to the Children’s Committees after every monthly meeting of the Management Committee.