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[Cites 0, Cited by 0] [Section 58(2)] [Section 58] [Entire Act]

NCT Delhi - Subsection

Section 58(2)(b) in The Delhi Municipal Corporation Act, 1957

(b)the conditions under which such allowances, gratuity or pension are granted or any leave, superannuation or retirement is sanctioned shall not without similar sanction be more favourable than those for the time being prescribed for such Government servants.