Supreme Court - Daily Orders
Yeniti Apparao vs State Of A.P. on 1 September, 2015
Bench: Chief Justice, Arun Mishra
ITEM NO.17 COURT NO.1 SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Criminal Appeal No. 494/2007
YENITI APPARAO Appellant(s)
VERSUS
STATE OF A.P. Respondent(s)
(With office report)
Date : 01/09/2015 This appeal was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE ARUN MISHRA
For Appellant(s) Mr. A.T.N. Rangaramanujam, Sr. Adv.
Mr. Hitesh Kumar Shamra, Adv.
Ms. Henny Khanna, Adv.
Mr. Dipankar Das, Adv.
Ms. Anu Gupta,Adv.
For Respondent(s) Ms. Prerna Singh, Adv.
Mr. Guntur Prabhakar,Adv.
UPON hearing the counsel the Court made the following
O R D E R
List after two weeks.
[ Charanjeet Kaur ] [ Vinod Kulvi ] A.R.-cum-P.S. Asstt. Registrar Signature Not Verified Digitally signed by Charanjeet Kaur Date: 2015.09.01 17:27:28 IST Reason: