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Supreme Court - Daily Orders

Yeniti Apparao vs State Of A.P. on 1 September, 2015

Bench: Chief Justice, Arun Mishra

                ITEM NO.17                        COURT NO.1               SECTION II

                                    S U P R E M E C O U R T O F        I N D I A
                                            RECORD OF PROCEEDINGS

                Criminal Appeal       No.    494/2007

                YENITI APPARAO                                              Appellant(s)

                                                         VERSUS

                STATE OF A.P.                                              Respondent(s)
                (With office report)

                Date : 01/09/2015 This appeal was called on for hearing today.

                CORAM :
                              HON'BLE THE CHIEF JUSTICE
                              HON'BLE MR. JUSTICE ARUN MISHRA


                For Appellant(s)            Mr.   A.T.N. Rangaramanujam, Sr. Adv.
                                            Mr.   Hitesh Kumar Shamra, Adv.
                                            Ms.   Henny Khanna, Adv.
                                            Mr.   Dipankar Das, Adv.
                                            Ms.   Anu Gupta,Adv.

                For Respondent(s)           Ms. Prerna Singh, Adv.
                                            Mr. Guntur Prabhakar,Adv.

                         UPON hearing the counsel the Court made the following
                                               O R D E R

List after two weeks.

[ Charanjeet Kaur ] [ Vinod Kulvi ] A.R.-cum-P.S. Asstt. Registrar Signature Not Verified Digitally signed by Charanjeet Kaur Date: 2015.09.01 17:27:28 IST Reason: