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[Cites 0, Cited by 0] [Section 19] [Entire Act]

Bombay Presidency - Subsection

Section 19(c) in The Bombay Drugs (Control) Act, 1959.

(c)with a view to preventing the disclosure of any information contained therein alter by cancellation, or otherwise destroy, mutilate or deface any book register, licence, permit, pass or other document.