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Rajasthan High Court - Jaipur

Harun @ Ponda S/O Late Shri Hameed vs State Of Rajasthan on 22 December, 2022

Author: Mahendar Kumar Goyal

Bench: Mahendar Kumar Goyal

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                      S.B. Criminal Miscellaneous Bail Application No. 18185/2022

                                   Harun @ Ponda S/o Late Shri Hameed
                                                                                                       ----Petitioner
                                                                        Versus
                                   State Of Rajasthan
                                                                                                     ----Respondent


                                   For Petitioner(s)          :     Mr. Vikas Singh Panwar for
                                                                    Mr. Martand Pratap Singh
                                   For Respondent(s)          :     Mr. Babu Lal Nasuna, PP



                                         HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

                                                                         Order

                                   22/12/2022

                                         List the matter after two weeks as prayed by learned counsel

                                   for the petitioner.



(MAHENDAR KUMAR GOYAL),J PRAGATI/164 (Downloaded on 22/12/2022 at 10:00:18 PM) Powered by TCPDF (www.tcpdf.org)