Rajasthan High Court - Jaipur
Harun @ Ponda S/O Late Shri Hameed vs State Of Rajasthan on 22 December, 2022
Author: Mahendar Kumar Goyal
Bench: Mahendar Kumar Goyal
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Criminal Miscellaneous Bail Application No. 18185/2022
Harun @ Ponda S/o Late Shri Hameed
----Petitioner
Versus
State Of Rajasthan
----Respondent
For Petitioner(s) : Mr. Vikas Singh Panwar for
Mr. Martand Pratap Singh
For Respondent(s) : Mr. Babu Lal Nasuna, PP
HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL
Order
22/12/2022
List the matter after two weeks as prayed by learned counsel
for the petitioner.
(MAHENDAR KUMAR GOYAL),J PRAGATI/164 (Downloaded on 22/12/2022 at 10:00:18 PM) Powered by TCPDF (www.tcpdf.org)