Section 69(2)(b) in Unique Identification Authority of India (Salary, Allowances and other Terms and Conditions of Service of Employees) Regulations, 2020

[Cites 0, Cited by 0] [Section 69(2)] [Section 69] [Entire Act]

(b)it shall be couched in polite and respectful language and shall be free from unnecessary padding or superfluous verbiage.

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