Madhya Pradesh High Court
Shri Dipendra Singh vs The State Of Madhya Pradesh on 22 September, 2022
Author: Nandita Dubey
Bench: Nandita Dubey
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 21587 of 2022 (SHRI DIPENDRA SINGH Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 22-09-2022 On the request of Shri Rishabh Singh, Advocate for the petitioner, list the petition on 26th September, 2022.
(NANDITA DUBEY) JUDGE jk Signature Not Verified Signed by: JITIN KUMAR CHOURASIA Signing time: 9/22/2022 6:06:14 PM