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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(d) in Life Insurance Corporation of India Development Officers (Revision of Terms and Conditions of Service) Rules, 1986

(d)[ "Instructions" means the instructions issued by the Chairman under Sub-Regulation (2) of Regulation 51 of the Staff Rules. [Notified in Gazette of India dated 18.7.1996 and came into force with immediate effect.]