Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Punjab-Haryana High Court

Om Parkash vs Bhakhra Beas Management Board And ... on 7 November, 2012

Author: Rajesh Bindal

Bench: Rajesh Bindal

IN THE HIGH COURT OF PUNJAB & HARYANA AT CHANDIGARH

                           *****
                           CWP No. 22140 of 2012
                           Date of decision : November 07, 2012

                           *****

Om Parkash
                                            ............Petitioner

Versus


Bhakhra Beas Management Board and others
                                        ...........Respondents

                        *****
CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL
                        *****
Present: Mr. Saurabh Arora, Advocate for the petitioner.


                           *****

RAJESH BINDAL, J.

Learned counsel for the petitioner submitted that he may be permitted to withdraw the present petition to avail alternative remedy in accordance with law as the service of the petitioner has been dispensed with.

Ordered accordingly.





November 7, 2012                   ( RAJESH BINDAL )
ritu                                    JUDGE