Punjab-Haryana High Court
Om Parkash vs Bhakhra Beas Management Board And ... on 7 November, 2012
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB & HARYANA AT CHANDIGARH
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CWP No. 22140 of 2012
Date of decision : November 07, 2012
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Om Parkash
............Petitioner
Versus
Bhakhra Beas Management Board and others
...........Respondents
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CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL
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Present: Mr. Saurabh Arora, Advocate for the petitioner.
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RAJESH BINDAL, J.
Learned counsel for the petitioner submitted that he may be permitted to withdraw the present petition to avail alternative remedy in accordance with law as the service of the petitioner has been dispensed with.
Ordered accordingly.
November 7, 2012 ( RAJESH BINDAL ) ritu JUDGE