Delhi High Court - Orders
Staff Selection Commission & Anr vs Lekhpal Singh Rajpoot on 27 January, 2026
$~46 & 47
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 661/2025 & CM APPL. 3281/2025
STAFF SELECTION COMMISSION & ANR......Petitioners
Through: Dr. B. Ramaswamy, CGSC
versus
LEKHPAL SINGH RAJPOOT .....Respondent
Through: Mr. Rajesh Chauhan, Adv.
+ W.P.(C) 662/2025 & CM APPL. 3283/2025
STAFF SELECTION COMMISSION & ANR......Petitioners
Through: Dr. B. Ramaswamy, CGSC
versus
ATENDRA RAWAT .....Respondent
Through:
CORAM:
HON'BLE MR. JUSTICE ANIL KSHETARPAL
HON'BLE MR. JUSTICE AMIT MAHAJAN
ORDER
% 27.01.2026
1. It is already 04:30 PM. Official Court time is over.
2. List on 28.04.2026.
3. A photocopy of the Order passed today be kept in the connected matters.
ANIL KSHETARPAL, J AMIT MAHAJAN, J JANUARY 27, 2026 'KDK' This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 28/01/2026 at 20:35:04