Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Andhra Pradesh High Court - Amravati

Vardhinecdi Satyanarayana vs Ponnapalli Nageswara Rao on 11 September, 2020

Author: Battu Devanand

Bench: Battu Devanand

[ 3207 ]

IN THE HIGH COURT OF ANDHRA PRADESH :: AMARAVATI

FRIDAY, THE ELEVENTH DAY OF SEPTEMBER
TWO THOUSAND AND TWENTY
: PRESENT:
THE HONOURABLE SRI JUSTICE BATTU DEVANA

IA No. 1 OF 2020
iN
CRP NO: 1031 OF 2020

 

Between:
Vardhineedi Satyanarayana, S/o. Sri V.Venkanna Hindu, aged 59 years Occ-
Unemployee R/o.Seetharamapuram (V) Narsapuram Mandal West Godavari District
Andhra Pradesh
...Petitioner/Petitioner/JDR/Defendant
(Petitioner in CRP 1031 OF 2020
on the file of High Court)
AND .
Ponnapalli Nageswara Rao, S/o. Sri P.Venkata Krishna Rao Hindu, aged 58 years,
Occ-Teacher R/o.L.R.Pet, Palakol (V) and (M) West Godavari District, Andhra Pradesh
_..Respondent/Respondent/DHR/Plaintiff
(Respondents in-do-)
Counsel for the Petitioner: SRI K CHIDAMBARAM

Petition under Section 151 CPC praying that in the circumstances stated in the
grounds filed in support of the petition, the High Court may be pleased to grant stay of
all further proceedings including execution of warrant of arrest in E.P.No.148/2010 in
O.S.No.135/2002 on the file of the Court of the Principal Junior Civil Judge-cum-Judicial
Magistrate of First Class at Narsapur, West Godavari District, Andhra Pradesh, pending
disposal of CRP No.1031 of 2020, on the file of the High Court.

The Court while directing issue of notice to the Respondents herein to show
cause as to why this application should not be complied with, made the following
order.(The receipt of this order will be deemed to be the receipt of notice in the case).
ORDER:

"There shall be interim stay of all further proceedings including execution of warrant of arrest in E.P.No.148 of 2010 in O.S.No.135 of 2020 on the file of the Court of the Principal Junior Civil Judge-cum-Judicial First Class Magistrate, Narsapur, West Godavari District, for a period of six weeks, subject to depositing of Rs.10,000/- to the credit of E.P.No.148 of 2010 of O.S.No.135 of 2020 on the file of the Court of the Principal Junior Civil Judge-cum-Judicial First Class Magistrate, Narsapur, West Godavari District, within a period of four weeks".

SD/-G.SRINIVAS REDDY / ASSISTANT REGISTRA HTRUE COPY// Ae For ASSISTANT ISTRAR

1. Ponnapalli Nageswara Rao, S/o. Sri P.Venkata Krishna Rao Hindu, aged 58 years, Occ-Teacher R/o.L.R.Pet, Palakol (V) and (M) West Godavari District, Andhra Pradesh (By RPAD) One CC to SRI K CHIDAMBARAM Advocate [OPUC] One spare copy To, oN HIGH COURT DEVJ DATED:11/09/2020 ORDER IA.NO.1 OF 2020 IN CRP.No.1031 of 2020 INTERIM STAY \ 5 ie a xf} Ned 5 ZB ie get ree eae