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Gujarat High Court

Acit - Bharuch Circle Bharuch vs Gujarat Insecticides ... on 2 December, 2014

Author: Ks Jhaveri

Bench: Ks Jhaveri, K.J.Thaker

        O/TAXAP/1666/2008                                ORDER



         IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                       TAX APPEAL NO. 1666 of 2008
================================================================
           ACIT - BHARUCH CIRCLE BHARUCH....Appellant(s)
                             Versus
             GUJARAT INSECTICIDES LTD....Opponent(s)
================================================================
Appearance:
MR KM PARIKH, ADVOCATE for the Appellant(s) No. 1
================================================================
        CORAM:              HONOURABLE MR.JUSTICE KS JHAVERI
                                               and
                            HONOURABLE MR.JUSTICE K.J.THAKER
                               Date : 02/12/2014
                                ORAL ORDER

(PER : HONOURABLE MR.JUSTICE KS JHAVERI) At the request of Mr. Parikh, learned Advocate for the appellant, S.O. to 10TH DECEMBER, 2014. To be listed on Admission Board.

(K.S.JHAVERI, J.) (K.J.THAKER, J) UMESH Page 1 of 1