Gujarat High Court
Acit - Bharuch Circle Bharuch vs Gujarat Insecticides ... on 2 December, 2014
Author: Ks Jhaveri
Bench: Ks Jhaveri, K.J.Thaker
O/TAXAP/1666/2008 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
TAX APPEAL NO. 1666 of 2008
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ACIT - BHARUCH CIRCLE BHARUCH....Appellant(s)
Versus
GUJARAT INSECTICIDES LTD....Opponent(s)
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Appearance:
MR KM PARIKH, ADVOCATE for the Appellant(s) No. 1
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CORAM: HONOURABLE MR.JUSTICE KS JHAVERI
and
HONOURABLE MR.JUSTICE K.J.THAKER
Date : 02/12/2014
ORAL ORDER
(PER : HONOURABLE MR.JUSTICE KS JHAVERI) At the request of Mr. Parikh, learned Advocate for the appellant, S.O. to 10TH DECEMBER, 2014. To be listed on Admission Board.
(K.S.JHAVERI, J.) (K.J.THAKER, J) UMESH Page 1 of 1