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[Cites 0, Cited by 0] [Section 18(3)] [Section 18] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 18(3)(b) in Jammu and Kashmir Compensatory Afforestation Fund Rules, 2018

(b)promoting conservation, sustainable use and documentation of biological diversity including preservation of habitats, conservation of land and folk varieties and cultivars, domesticated stocks and breeds of animals and micro organisms and chronicling of knowledge relating to biological diversity.