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[Cites 0, Cited by 0] [Section 81] [Entire Act]

Union of India - Subsection

Section 81(a) in The Dock Workers (Safety, Health And Welfare) Regulations, 1990

(a)if the cargo produces dangerous gases or vapour:-
(i)suitable respiratory protective equipment shall be made available for dock workers who are to remove the defective containers;
(ii)the area shall be ventilated if necessary and tested to ensure that the concentration of gases or vapours in the atmosphere is safe for dock work;