Madhya Pradesh High Court
Smt. Bhagyashree Parwani vs The State Of Madhya Pradesh on 20 November, 2025
Author: Subodh Abhyankar
Bench: Subodh Abhyankar
1 MCRC-15132-2024
IN THE HIGH COURT OF MADHYA PRADESH
AT INDORE
MCRC No. 15132 of 2024
(SANJAY PARVANI AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS )
MCRC/20746/2024
Dated : 20-11-2025
Shri Akhil Godha - Advocate for the petitioner.
Shri Hemant Sharma appearing on behalf of Advocate General.
Shri Prateek Maheshwari, learned counsel for the respondent [R-2].
Petitions are admitted for final hearing. List in the week commencing 27/1/2026 in the final hearing list.
(SUBODH ABHYANKAR) JUDGE krjoshi Signature Not Verified Signed by: KHEMRAJ JOSHI Signing time: 21-11-2025 10:30:33