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Madhya Pradesh High Court

Smt. Bhagyashree Parwani vs The State Of Madhya Pradesh on 20 November, 2025

Author: Subodh Abhyankar

Bench: Subodh Abhyankar

                                                                  1                            MCRC-15132-2024
                                           IN THE HIGH COURT OF MADHYA PRADESH
                                                         AT INDORE
                                                        MCRC No. 15132 of 2024
                                     (SANJAY PARVANI AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS )

                                                              MCRC/20746/2024
                           Dated : 20-11-2025
                                     Shri Akhil Godha - Advocate for the petitioner.

                                     Shri Hemant Sharma appearing on behalf of Advocate General.
                                     Shri Prateek Maheshwari, learned counsel for the respondent [R-2].

Petitions are admitted for final hearing. List in the week commencing 27/1/2026 in the final hearing list.

(SUBODH ABHYANKAR) JUDGE krjoshi Signature Not Verified Signed by: KHEMRAJ JOSHI Signing time: 21-11-2025 10:30:33