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[Cites 0, Cited by 0] [Section 426(1)] [Section 426] [Entire Act]

NCT Delhi - Subsection

Section 426(1)(a) in The Delhi Municipal Corporation Act, 1957

(a)the acquisition by agreement or under the Land Acquisition Act, 1894 (1 of 1894), of any property necessary for or affected by the execution of the scheme;