Supreme Court - Daily Orders
Fairfield Chs Ltd vs Lodha Developers Limited on 19 February, 2025
Bench: Vikram Nath, Sanjay Karol
ITEM NO.45 COURT NO.5 SECTION XVII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 8872/2019
FAIRFIELD CHS LTD. Appellant(s)
VERSUS
LODHA DEVELOPERS LIMITED & ORS. Respondent(s)
(IA No. 133933/2021 - EXEMPTION FROM FILING O.T. AND IA No.
177249/2019 - STAY APPLICATION)
Date : 19-02-2025 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE VIKRAM NATH
HON'BLE MR. JUSTICE SANJAY KAROL
HON'BLE MR. JUSTICE SANDEEP MEHTA
For Appellant(s) : Mr. Sudhanshu S. Choudhari, Sr. Adv.
Mr. Sandeep Sudhakar Deshmukh, AOR
Mr. Prasad Lotlikar, Adv.
Mr. Suyash Gadre, Adv.
Mr. Pranjal Chapalgaonkar, Adv.
Mr. Gautami Yadav, Adv.
Mr. Ankur S. Savadikar, Adv.
Mr. Viraj M. Parakh, Adv.
For Respondent(s) :Mr. Siddharth Dave, Sr. Adv.
Mr. Rahul Kripalani, Adv.
Ms. Suhasini Sen, Adv.
Ms. Garima Bajaj, AOR
Ms. Juhi Bahirwani, Adv.
Ms. Supraja V, Adv.
Ms. Masooma Rizvi, Adv.
Mr. Nayan Dham, Adv.
UPON hearing the counsel the Court made the following
O R D E R
List the matter on 25.02.2025.
Signature Not Verified (NEETU KHAJURIA) (ANJU KAPOOR) Digitally signed by NEETU KHAJURIAASTT. REGISTRAR-cum-PS COURT MASTER Date: 2025.02.19 19:02:28 IST Reason: