Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Mizoram - Section Section 106 in Mizoram Excise Rules, 1983 106. Rules applicable to warehouse. - Rules 88, 90, 91 and 92 shall apply mutatis mutandis, to private warehouses, and Rules 93(6), 93(7), 94 and 95 to all warehouses.
