Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 83] [Entire Act]

State of Tripura - Subsection

Section 83(2) in The Tripura Co-operative Societies Act, 1974

(2)No expenditure from the funds of a society shall be incurred for the purpose of defraying any costs in support of any appeal preferred by any person order than the society against an order made under the foregoing sub-section.