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State of Punjab - Section

Section 12 in Punjab State Lottery Rules, 1998

12. Appointment of Chartered Accountant.

- The Director may appoint any Chartered Accountant or any other person having equivalent qualifications for checking and counting of tickets and prize [winning tickets or to carry out a due diligence, if need be, on the selected bidder.] [Substituted for 'winning tickets' vide Punjab Government Notification No. G.S.R. 78/C.A. 17/98/S. 12/Amd.(3)/2001, dated 20.6.2001.].